- (1.)This is first bail application filed by applicant Virendra Singh s/o Jungbahadur Singh Thakur under section 438 of the Cr.P.C., before this Court for grant of anticipatory bail.
(2.)Case diary is available.
(3.)The present applicant apprehends his arrest by the Police Station Annapurna, District -Indore in connection with Crime No.139/2016 for the offence punishable under Section 420 of IPC.