- (1.)HEARD
(2.)CASE Diary is perused.
(3.)APPLICANT apprehends arrest in connection with offences punishable u/Ss. 419, 420, 467, 468, 471, 120 -B and 201 of IPC r/w Sec. 3/4 of M.P. Manyata Prapt Pariksha Adhiniyam, 1947 registered as Crime No. 138/2013 at Police Station Jhansi Road, District Gwalior.
Learned Government Advocate for the State opposed the application and prayed for its rejection by contending that on the basis of the allegations and the material available on record, no case for grant of anticipatory bail is made out.