LAWS(MPH)-2014-6-76

SANTOSH SINGH RAJPUT Vs. S.N. MISHRA

Decided On June 24, 2014
Santosh Singh Rajput Appellant
V/S
S.N. Mishra Respondents

JUDGEMENT

(1.) HEARD counsel.

(2.) THIS contempt petition has been filed for non -compliance of the order dated 16/3/2009 passed by this Court in WP 4613/2008 (PIL).

(3.) RESPONDENT No. 3 filed reply in compliance with the notice received by him and pleaded as under: