LAWS(MPH)-2004-12-80

MAHENDRA S/O R.S. PALARIYA Vs. M.P. STATE ELECTION COMMISSION AND OTHERS

Decided On December 13, 2004
Mahendra S/O R.S. Palariya Appellant
V/S
M.P. State Election Commission Respondents

JUDGEMENT

(1.) THIS order will decide Writ Petition No. 2202/04 (Shri Mahendra Palariya vs. M.P. State Election Commission and others), Writ petition No. 3852/04 (Smt. Seema Katakwar vs. State of M.P. and others and Writ petition No. 4040/04 (Smt. Neelam Pravin Gandhi vs. The State Election Commission and others) as common questions of law are involved in these cases.

(2.) IN W.P. No. 2202/04, petitioner has sought following reliefs: -

(3.) IN W.P. No. 3852/04 (Smt. Seema Katakwar vs. State of M.P. and others), petitioner has sought, following reliefs: -