Nandita Dubey,J. - (1.)This is the first application filed by the applicant under Sec. 438 of Cr.P.C. for grant of anticipatory bail.
(2.)The applicant apprehends his arrest in connection with Crime No.121/2021 registered at Police Station Gadhimalahra, District-Chhatarpur for the offence punishable under Ss. 420,120-B and 34 of IPC.
(3.)The allegation against the present applicant is that he stored 50 quintals of wheat along with other co-accused persons in the purchase centre to misuse the scheme of the Government.