JUDGEMENT
GURPAL SINGH AHLUWALIA,J. -
(1.)Case diary is available.
(2.)This first application under Sec. 438 of Cr.P.C. has been filed for grant of anticipatory bail.
(3.)The applicant apprehends his arrest in connection with Crime No.30/2022 registered at Police Station Vijaypur, District Sheopur for offence under Ss. 323, 394, 324, 326 and 147 of IPC and Sec. 11/13 of the MPDVPK Act.
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