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LAWS(MPH)-2022-12-14
IRSHAD KHAN Vs. STATE OF MADHYA PRADESH
Decided On December 08, 2022
IRSHAD KHAN
Appellant
V/S
STATE OF MADHYA PRADESH
Respondents
JUDGEMENT
(1.) This is the first bail application u/S.439 Cr.P.C filed by the applicant for grant of bail.
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