- (1.)Mr. Manish Datt, Senior Advocate with Mr. Rohit Sharma, Advocate for the applicant.
(2.)Mr. Aditya Narayan Gupta, Government Advocate for the respondent/State.
(3.)In compliance of orders passed by this Court, Mr. Vijay Kumar Vishwakarma, Insepector, Mr. Naveen Namdeo, Sub Inspector and Mr. Ramkishore Baiga, Junior Assistant, are present.