VAISHWANAR MISHRA Vs. STATE OF MADHYA PRADESH
LAWS(MPH)-2021-9-21
HIGH COURT OF MADHYA PRADESH
Decided on
September 14,2021
Vaishwanar Mishra
Appellant
VERSUS
STATE OF MADHYA PRADESH
Respondents
Referred Judgements :-
UNION OF INDIA VS. S L ABBAS [REFERRED TO]MOHD MASOOD AHMAD VS. STATE OF U P [REFERRED TO]
SOMESH TIWARI VS. UNION OF INDIA [REFERRED TO]
JUDGEMENT
PRAKASH SHRIVASTAVA, J. -
(1.)Heard through Video Conferencing.
(2.)Shri V.D.S. Chauhan, learned counsel for the petitioner.
(3.)Shri Sunil Rao, learned Panel Lawyer for the respondents/State.
(2.)Shri V.D.S. Chauhan, learned counsel for the petitioner.
(3.)Shri Sunil Rao, learned Panel Lawyer for the respondents/State.
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