BABLU KEVAT Vs. STATE OF M.P.
LAWS(MPH)-2021-10-11
HIGH COURT OF MADHYA PRADESH
Decided on
October 20,2021
Bablu Kevat
Appellant
VERSUS
STATE OF M.P.
Respondents
JUDGEMENT
Gurpal Singh Ahluwalia -
(1.)Shri Harish Sharma, Counsel for the applicant.
(2.)Shri C.P. Singh, Panel Lawyer for the respondent/State.
(3.)Shri Siddharth Sharma, Counsel for the complainant.
(2.)Shri C.P. Singh, Panel Lawyer for the respondent/State.
(3.)Shri Siddharth Sharma, Counsel for the complainant.
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