JUDGEMENT
Prakash Shrivastava,J. -
(1.)This order will govern the disposal of W.P. No.13488/2018, W.P.No.21441/2018, W.P.No.23338/2018 & W.P.No.21670/2018, as these writ petitions involve the same issue on the similar fact situation.
(2.)The petitioners in these writ petitions are claiming the benefit of additional marks which are given to the Guest Faculties who have worked in the Government Colleges and the State Universities of the State of Madhya Pradesh.
(3.)For convenience, the facts are taken from W.P.No.13344/2018.
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