SHEKHAR BERMAN Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) Heard with the aid of case diary.

(2.) This is second application filed under section 439 Cr.P.C. Applicant Shekhar Berman @ Sikku was arrested on 31.10.2019 in Crime No.512/2019 registered at Police Station Sehore, Jabalpur (M.P.) for the offence punishable under Sections 307 / 34 of IPC.

(3.) First application of the applicant was also dismissed on merits vide order dated 18.06.2020 passed in M.Cr.C.No.8933/2020.