SUJEET Vs. STATE OF MADHYA PRADESH

LAWS(MPH)-2020-5-542

HIGH COURT OF MADHYA PRADESH

Decided on May 28,2020

Sujeet Appellant

VERSUS

STATE OF MADHYA PRADESH Respondents

JUDGEMENT

AKHIL KUMAR SRIVASTAVA, J. - (1.)Heard on admission.
(2.)Record of the courts below is available.
(3.)The revision petition is admitted for final hearing.

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