- (1.)Matter is heard through video conferencing.
(2.)This is first bail application filed on behalf of the applicant under Section 439 of the Code of Criminal Procedure.
(3.)T h e applicant is in custody since 07.04.2020 in connection with Crime No.174/2020 registered at Police Station-Mangawan District-Rewa (M.P.) for the offence punishable under Sections 420 and 188 of the IPC.