REGENT COMPUTRONICS PVT. LTD.

Zaid Pathan And Ors. Appellant

V/S

STATE OF M.P. Respondents

Referred Judgements :-

GOPALAKRISHNA MENON VS. D RAJA REDDY [REFERRED TO]
STATE OF PUNJAB VS. RAJ SINGH [REFERRED TO]
M NARAYANDAS VS. STATE OF KARNATAKA [REFERRED TO]
C MUNIAPPAN VS. STATE OF TAMIL NADU [REFERRED TO]
VISHAL AGRAWAL VS. CHHATTISGARH STATE ELECTRICITY BOARD [REFERRED TO]
ANITA THAKUR AND OTHERS VS. GOVT. OF J & K AND OTHERS [REFERRED TO]

JUDGEMENT

(1.) This order will govern the disposal of MCRC Nos.32779/20, 22907/20, 31816/20, 31827/20, 31933/20, 36823/20, 37695/20, 39757/20, 29043/20 & 39474/20 as it is jointly submitted by counsel for the parties that all these MCRCs involve the same issue on the identical fact situation.

(2.) These MCRCs have been filed for quashing the FIR registered by the police for offence under Section 188 of the IPC.

(3.) For convenience the facts are noted from MCRC No.32779/20.

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ZAID PATHAN AND ORS. Vs. STATE OF M.P.

Referred Judgements :-

JUDGEMENT

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