JUDGEMENT
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(1.)Heard finally through Video Conferencing. Case diary is available.
(2.)This first application under Section 439 of Cr.P.C. has been filed for grant of bail.
(3.)The applicant has been arrested on 2-3-2020 in connection with Crime No.298/2019 registered at Police Station Purani
Chhavani Distt. Gwalior for offence under Sections 392 of I.P.C.
and under Sections 11/13 of MPDVPK Act and 25/27 Arms Act .
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