LAWS(MPH)-2020-7-356

BANIYA KUSHWAH Vs. STATE OF MADHYA PRADESH

Decided On July 28, 2020
Baniya Kushwah Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Matter is heard through Video Conferencing.

(2.) Heard on I.A.No.9999/2020, an application for urgent hearing.

(3.) Considered and allowed.