LAWS(MPH)-2020-5-181

LEELABAI MEENA Vs. STATE OF M.P.

Decided On May 15, 2020
Leelabai Meena Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Shri Atul Gupta, learned counsel for the appellant.

(2.) Shri, A.S. Ghuraiya, learned counsel for the respondent/State.

(3.) Shri Arun Pateriya, learned counsel for respondent No.2.