SANDEEP Vs. STATE OF M.P.

JUDGEMENT

(1.) Matter is heard through Video Conferencing.

(2.) This is first bail application u/S. 439 Cr.P.C. filed by the applicant for grant of bail.

(3.) The applicant has been arrested on 24/7/2020 by Police Station Raun, District Bhind(M.P.) in connection with Crime No.210/2019 registered in relation to the offences punishable under Sections 399, 402 of IPC and Section 11/13 of MPDVPK Act and Section 25/27 of Arms Act.