JUDGEMENT
SHEEL NAGU, J. -
(1.)Learned counsel for the rival parties are heard.
(2.)This is first bail application u/S.439 CrPC filed by the petitioners for grant of bail.
(3.)Petitioners have been arrested on 03.02.2020 and 17.02.2020 by Police Station Gulabganj, District Vidisha (M.P.) in connection with
Crime No.24/2020 registered in relation to the offences punishable u/S. 307, 498-A, 34 of IPC and Setion 3/4 of Dowry Prohibition Act .
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.