UMESH SIKARI Vs. STATE OF M.P.

JUDGEMENT

(1.) Matter is heard through Video Conferencing.

(2.) This is first application under Section 439 of CrPC for grant of bail.

(3.) The applicant has been arrested on 05/03/2020 in connection with Crime No.99/2020 registered at Police Station Kotwali Guna, District Guna for offence under Sections 457 and 386 of the IPC.