MANOJ SINGH Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) Heard finally through Video Conferencing. Case diary is available.

(2.) This first application under Section 439 of Cr.P.C. has been filed for grant of bail.

(3.) The applicants have been arrested on 18/07/2020 in connection with Crime No.131/2020 registered at Police Station Ambah, District Morena for offence under Section 354, 323, 506 and 34 of IPC.