LAWS(MPH)-2020-6-151

HRADESH KUMAR SHARMA Vs. STATE OF M.P. AND OTHERS

Decided On June 03, 2020
Hradesh Kumar Sharma Appellant
V/S
State of M.P. and Others Respondents

JUDGEMENT

(1.) The Petitioner is present in person.

(2.) Shri Anmol Khedkar, Counsel for the State.

(3.) Heard through Video Conferencing.