Y KESHAVA SHARMA Vs. K VENUGOPAL RAO
LAWS(APH)-2009-8-50
HIGH COURT OF ANDHRA PRADESH
Decided on August 28,2009

Y.KESHAVA SHARMA Appellant
VERSUS
K.VENUGOPAL RAO Respondents

JUDGEMENT

- (1.) This appeal is directed against the judgment and decree dated 27.08.2001 passed by the I Senior Civil Judge, City Civil Court, Hyderabad in Original Suit No.55 of 1994.
(2.) The unsuccessful defendants 3 to 6 are the appellants herein.
(3.) It would be convenient to referr the parties as 'plaintiffs' and 'defendants'.;


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