V KALAVATHI AND TWO OTHERS Vs. T R SRINIVASAN
LAWS(APH)-2018-2-15
HIGH COURT OF ANDHRA PRADESH
Decided on February 19,2018

V Kalavathi And Two Others Appellant
VERSUS
T R Srinivasan Respondents

JUDGEMENT

D.V.S.S. Somayajulu, J. - (1.) These two appeals arise out of the decree and judgment dated 07.03.2005 in OS.No.319 of 1996 on the file of the I Additional Senior Civil Judge, Ranga Reddy District.
(2.) As these are first appeals, the parties are referred to as they are in the lower Court itself.
(3.) The brief facts of the case are as follows:;


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