JUDGEMENT
C.V.NAGARJUNA REDDY,J. -
(1.) CRP. Nos. 6951 and 6975 of 2017 arise out of Common Order, dated 31-01-2017, in IA.Nos.2032 & 2029 of 2016 in OS.
No.454 of 2013, on the file of the Court of the VII Additional District
Judge, Visakhapatnam (for short 'the lower Court').
(2.) CRP. No.6946 of 2017 arises out of Common Order, dated 31.01.2017, in IA. Nos.2033 & 2034 of 2016 in OS. No.455 of 2013, on the file of the
lower Court.
(3.) While the petitioner is the common defendant in both the suits, the plaintiffs therein are wife and husband, who filed the same separately
for recovery of money from the petitioner.;
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