D.S.R.VARMA, J. - (1.) Heard both sides.
(2.) The order, dated 16th November 2004, passed by the n Additional District Judge (Fast Track Court), Ongole, in I.A. No.2282 of 2003 in O.S. No.40 of 2003, filed under Order 39 Rules 1 and 2 C.P.C., is being assailed in this appeal.
(3.) Defendants 5 and 6 in the suit, who are respondents in the I.A., are the appellants herein.;