JOAQUIM JOSEPH MONTEIRO, SON OF INACIO FRANCISCO MONTEIRO Vs. CAMILO FERRAO
LAWS(BOM)-2016-12-237
HIGH COURT OF BOMBAY
Decided on December 07,2016

Joaquim Joseph Monteiro, Son Of Inacio Francisco Monteiro Appellant
VERSUS
Camilo Ferrao Respondents

JUDGEMENT

F.M. Reis, J. - (1.) Heard Shri S. Usgaonkar, learned Advocate appearing for the petitioner and Shri P. Raikar, learned Advocate appearing for the respondent no.2(a).
(2.) Rule.
(3.) Heard forthwith with the consent of the learned Counsel appearing for the respective parties.;


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