MS. SATIRA MARIA DA SILVA AND ORS Vs. MR. RAUL FRANCISCO DA SILVA AND ORS
LAWS(BOM)-2016-7-278
HIGH COURT OF BOMBAY
Decided on
July 22,2016
Ms. Satira Maria Da Silva And Ors
Appellant
VERSUS
Mr. Raul Francisco Da Silva And Ors
Respondents
JUDGEMENT
NUTAN D.SARDESSAI,J. -
(1.) Heard learned Counsels appearing for the respective parties.
(2.) Admit.
(3.) Shri S. Desai, learned Advocate waives notice on behalf of the respondent nos. 9 and 9a and Shri J. J. Mulgaonkar, learned Advocate for the respondent nos. 6, 8 and 8a.;
(2.) Admit.
(3.) Shri S. Desai, learned Advocate waives notice on behalf of the respondent nos. 9 and 9a and Shri J. J. Mulgaonkar, learned Advocate for the respondent nos. 6, 8 and 8a.;
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