- (1.) Heard Mr. D. Pangam, learned counsel appearing for the petitioner, Mr. D. Lawande, learned Additional Public Prosecutor appearing for respondent no.1 and Mr. D. Shirodkar, learned counsel appearing for respondent no.2 under Free Legal Aid Scheme.
(2.) Rule. Heard forthwith with the consent of the learned counsel.
(3.) The learned counsel appearing for the respective respondents waive service.;