M.S.SONAK,J. - (1.) Heard Mr. Nikhil Angle along with Mr. Vallabh Pangam, for the Applicant and Mr. Pavithran for the Respondent-Goa State Pollution Control Board (GSPCB).
(2.) This is an application for appointment of an arbitrator made under Section 11 of the Arbitration and Conciliation Act, 1996 (said Act).
(3.) There is no dispute that the Applicant and the Respondent had entered into an agreement dated 10th June, 2014 and now, certain disputes have arisen between the parties in connection with the said agreement.;