- (1.) Dr.Sathe, learned Advocate for the petitioner - Sant Dnyaneshwar Mauli Sanstha has concluded his arguments.
(2.) Hearing of the matter to resume on Friday next i.e. 4th December, 2020 at 2.30 p.m.
(3.) This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production by fax or e-mail of a digitally signed copy of this order.;