Ravi S.Dhavan, Aloke Chakrabarti, JJ. - (1.) This case relates to the process of promotion of certain section of the staff of Allahabad Kshetriya GramJn Bank which has been sponsored by the Bank of Baroda under the Regional Rural Banks Act. 1976.
(2.) The Court has heard arguments against the Judgment appealed, in Writ Petition No. 13431 of 1988, Ramayan Prasad Shukla and others v. Allahabad Kshetriya Gramin Bank and others it is the judgment dated 1st February. 1993. On behalf of the appellants, arguments were advanced by Mr. S. D. Kautilya, Advocate. On behalf of some contesting respondents, arguments were addressed by Mr. Ashok Bhushan, Advocate. On behalf of the respondent Bank Mr. P. K. Mukerji, Advocate and on behalf of other respondents Mr. P. N. Khare, Advocate were present.
(3.) While arguments have been lengthy, the point involved in this appeal is very short.;