- (1.) M. Katju. J. Heard.
(2.) LET the applicants Sobra, Dilshad alias Shamshad and Imtiyaz be released on bail in case Crime No. 86/99 under Sec tions 498-A, 304-B, I. P. C. and 3/4 Dowry Prohibition Act. P. S. Khuthan, district Jaunpur on his executing a personal bond and two sureties each in the like amount to thesatisfaction of Court concerned. Bail allowed. .;