JUDGEMENT
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(1.) Petitioner was a regular student and appeared in the Intermediate Examination, 1999 with Roll No. 1153692 held by the U.P. Board of high School and Intermediate, Allahabad.(for short called 'Board') from the Centre Rashtriya Inter College, Shahpur (Muzaffarnagar).
(2.) It is submitted that on 27th March 1999 while Petitioner was attending to his Chemistry II Paper a 'Flying Squad' came for inspection and a member of 'Flying Squad' found one small chit near the Petitioner's seat in the Examination Hall and said chit was got tagged with his Answer Sheet. Petitioner was made to sign blank form. Petitioner has filed reports given by Invigilators in the concerned Examination Room (Annexure-6-7 to the Writ Petition)
(3.) It appears that a notice dated 28th April 1999 (Annexure-4 to the Writ Petition) was given to the Regional Secretary of the Secondary Education Board through an Advocate.;
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