SUNDAR Vs. SOBHAN
LAWS(ALL)-1979-2-70
HIGH COURT OF ALLAHABAD
Decided on February 12,1979

SUNDAR Appellant
VERSUS
Sobhan Respondents

JUDGEMENT

P.N.Goel, J. - (1.) This is an appeal against the judgment dated 22-11-1962, passed by the Additional Civil Judge, Jaunpur.
(2.) The respondents have not put in appearance in this appeal.
(3.) Learned counsel for the appellants has been heard.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.