MOTI KUER Vs. BINDHACHAL PANDE
LAWS(ALL)-1959-10-18
HIGH COURT OF ALLAHABAD
Decided on October 12,1959

MOTI KUER Appellant
VERSUS
BINDHACHAL PANDE Respondents

JUDGEMENT

R.N.Gurtu, J. - (1.) Three persons, Ram Sanehi, Bindhachal Pande and Bhirgu Pande, the last two being the sons of Ram Sanehi, filed a suit for malicious prosecution against the appellants.
(2.) The suit was contested by the appellants and it was dismissed by the trial court.
(3.) The allegation in the complaint which the appellants had filed was that the three plaintiffs had beaten Smt. Moti Kuer.;


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