- (1.) Case called on. No one is present on behalf of the petitioner.
(2.) Sri Satish Mohan Tiwari, learned Standing Counsel appears on behalf of respondent no. 1.
(3.) This petition has been filed seeking relief of a limited nature which is to direct respondent no. 1, Board of Revenue, U.P. at Allahabad, to decide Revision No. 1878 of 2017 'Natthu and another vs. Ram Pratap Singh @ Bhagwat Singh' expeditiously within a stipulated period of time.;