HIMANSHU GANGWAR AND OTHERS Vs. STATE OF U P AND ANOTHER
LAWS(ALL)-2019-1-237
HIGH COURT OF ALLAHABAD
Decided on January 04,2019

Himanshu Gangwar And Others Appellant
VERSUS
State Of U P And Another Respondents

JUDGEMENT

- (1.) Heard Sri. Ashok Khare and Sri. R.K. Ojha, learned Senior Advocates assisted by Sri. Seemant Singh, Sri. S.C.Tripathi and Sri. Ritesh Srivastava, learned counsel for the appellants and Sri. Pankaj Rai, learned counsel for respondent Nos. 1 and 2.
(2.) All these appeals have been preferred challenging the judgment dated 19.12.2018 passed by the learned single Judge.
(3.) By order dated 19.12.2018 a bunch of writ petitions relating to U.P. Teachers Eligibility Test Examination, 2018 (for brevity "U.P.T.E.T. Examination, 2018") conducted by the Secretary Examination Regulatory Authority U.P., Prayagraj were decided.;


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