G.M. PERSONNEL UCO BANKS Vs. DHIRAJ KUMAR DIXIT
LAWS(ALL)-2019-12-453
HIGH COURT OF ALLAHABAD
Decided on December 04,2019

G.M. Personnel Uco Banks Appellant
VERSUS
Dhiraj Kumar Dixit Respondents

JUDGEMENT

- (1.) Heard Sri Ravi Prakash Pandey, learned counsel for the appellant.
(2.) None appears on behalf of the respondent.
(3.) This special appeal has been preferred by the General Manager (Personnel) of UCO Bank, Kolkata, and the Regional Manager, UCO Bank, Bhelpura, District Varanasi, against the judgement and order dated 31st July, 2002, passed by learned Single Judge of this Court in Civil Misc. Writ Petition No.23899 of 2000.;


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