KHAMANI AND 4 OTHERS Vs. STATE OF U.P. AND ANOTHER
LAWS(ALL)-2019-12-397
HIGH COURT OF ALLAHABAD
Decided on December 10,2019

Khamani And 4 Others Appellant
VERSUS
State of U.P. and another Respondents

JUDGEMENT

- (1.) Supplementary affidavit filed on behalf of the applicants in Court today, is taken on record.
(2.) Heard Mr. Sanjay Singh, learned counsel for the applicants and the learned A.G.A. representing opposite party No. 1 is present.
(3.) This application under section 482 Cr. P. C. has been filed challenging summoning order dated 22.08.2019 passed by Judicial Magistrate I, Agra in Complaint Case No. 1283 of 2019 (Gaura vs. Khamani and others), under Sections 323 , 147 , 354 I.P.C., Police Station Fatehpur Sikari, District Agra, as well as for quashing the entire proceedings ofabove mentioned complaint case.;


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