ABDUL MOIN,J. - (1.) Heard learned counsel for the petitioner.
(2.) The present contempt petition has been filed alleging non compliance of the judgment and order dated 19.12.2018 passed by the writ Court in Writ Petition (S/S) No.2697 of 2018 In re: Anil Kumar Srivastava vs. State of U.P. and others.
(3.) Admittedly, subsequent to the judgment of the writ Court dated 19.12.2018, the respondents have proceeded to pass an order dated 4.3.2019, a copy of which is Annexure-25 to the writ petition.;