KANDHAI Vs. STATE OF U.P. AND ORS.
LAWS(ALL)-2019-10-420
HIGH COURT OF ALLAHABAD
Decided on October 22,2019

KANDHAI Appellant
VERSUS
State of U.P. and Ors. Respondents

JUDGEMENT

- (1.) Heard.
(2.) Today counter affidavit has been filed, which is taken on record.
(3.) Considering the facts of the case no opportunity needs to be granted to the petitioner for filing rejoinder affidavit.;


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