REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. RAKESH KUMAR SHUKLA AND 3 OTHERS
LAWS(ALL)-2019-3-164
HIGH COURT OF ALLAHABAD
Decided on
March 26,2019
Registrar General, High Court Of Judicature At Allahabad
Appellant
VERSUS
Rakesh Kumar Shukla And 3 Others
Respondents
JUDGEMENT
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(1.) The appeal is reported to be beyond time by 58 days. The delay in filing the appeal is sufficiently explained.
(2.) Accordingly, the delay is condoned.
(3.) The delay condonation application no.1 of 2019 is allowed.;
(2.) Accordingly, the delay is condoned.
(3.) The delay condonation application no.1 of 2019 is allowed.;
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