JUDGEMENT
Ajay Bhanot, J. -
(1.) The matter is taken up in the revised call. None appears on behalf of respondent no. 4 and respondent no. 5. In view of the service report dated 09.07.2014 the services on respondent no. 5 is complete.
(2.) Heard Sri Jitendra Singh, learned counsel for the petitioner and learned Standing Counsel for the State-respondents.
(3.) By the order dated 21.02.2014 and the consequential orders dated 01.03.2014 and 05.03.2014, the claim of the petitioner for promotion to the post of Lecturer in Civics in the respondent Institution has been invalidated.;
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