MASTER IZYAAN AHMED(MINOR) Vs. STATE OF U P
LAWS(ALL)-2019-10-141
HIGH COURT OF ALLAHABAD (AT: LUCKNOW)
Decided on October 01,2019

Master Izyaan Ahmed(Minor) Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

RAHUL CHATURVEDI, J. - (1.) Counter affidavit filed by Sri Kundan Kumar Mishra, learned counsel for the opposite party no.2 today which is taken on record.
(2.) Heard Sri L.R.Khan, learned counsel for the petitioners, Srj Kundan Kumar Mishra, learned counsel for the respondent no.2 and learned AGA for the State.
(3.) This habeas corpus writ petition is being filed by the mother Smt. Nazish Parveen, petitioner no.2 claiming that her minor son Master Izyaan Ahmed (minor) who is presently in the custody of respondent no. Sh. Ejaz Ahmed, respondent no.2 who happens to be the father of petitioner no.1.;


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