PARAS NATH SINGH Vs. D.D.C. GHAZIPUR

LAWS(ALL)-2019-5-396

HIGH COURT OF ALLAHABAD (AT: LUCKNOW)

Decided on May 15,2019

PARAS NATH SINGH Appellant

VERSUS

D.D.C. Ghazipur Respondents

- (1.) List has been revised.
(2.) No one appears for the respondents.
(3.) Heard Sri Ganesh Pandey, the counsel for the petitioners.;