ISHWARCHAND Vs. BOARD OF REVENUE AND 4 OTHERS
LAWS(ALL)-2019-1-39
HIGH COURT OF ALLAHABAD
Decided on January 09,2019

ISHWARCHAND Appellant
VERSUS
Board Of Revenue And 4 Others Respondents

JUDGEMENT

Anjani Kumar Mishra, J. - (1.) Impleadment applications have been filed in Writ Petition Nos. 35 of 2019 and 41 of 2019 in Court today. The same are taken on record.
(2.) Office is directed to allot a regular number to these applications.
(3.) Upon hearing counsel for the parties, the impleadment applications are allowed.;


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