AJAY BHANOT,J. - (1.) Appendix A. Reliefs sought
(2.) By order dated 22/23.08.2016, the petitioner was debarred from the University for six academic sessions 2016-17.
(3.) By order dated 23.03.2019, the representation of the petitioner for revocation of the debarment of the petitioner for admission in any course in the AMU for six academic sessions commencing from 2016-17 which he intends to pursue in University, was rejected.;