Manju Rani Chauhan - (1.) Heard Sri Manish Tandon, learned counsel for the applicant, Mr. Samit Gopal, learned counsel for the informant and Mohd. Shoaib Khan, learned A.G.A. for the State.
(2.) Perused the material on record.
(3.) The present bail application has been filed by the applicant-Satya Prakash Verma with a prayer to enlarge him on bail in Case Crime No. 06 of 2018, under Sections 498-A, 304-B I.P.C. and Sections 3/4 D.P. Act, Police Station-Mutthiganj, District-Allahabad during the pendency of the trial.;